Allahabad High Court
Banti @ Avanish vs State Of U.P. And Another on 10 August, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2302 of 2015 Revisionist :- Banti @ Avanish Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- S.N. Yadav Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Sri S.N.Yadav, learned counsel for the revisionist is present along with Sri Sanjay Tripathi, learned A.G.A. for the State.
As per office report dated 7.8.2015, notice issued to opposite party no.2 has not been received back after service.
List in the week commencing 24.8.2015.
Order Date :- 10.8.2015 Ashish Pd.