Allahabad High Court
Sanju (Minor) vs State Of U.P. And Another on 10 August, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2287 of 2015 Revisionist :- Sanju (Minor) Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Jitendra Pal Singh,Pradeep Kumar Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Sri Jitendra Pal Singh, learned counsel for the revisionist is present along with Sri Sanjay Tripathi, learned A.G.A. for the State.
As per office report dated 31.7.2015, notice issued to opposite party no.2 has not been received back after service.
List in the week commencing 24.8.2015.
Order Date :- 10.8.2015 Ashish Pd.