Allahabad High Court
M/S Argus Cosmetics Ltd. vs State Of U.P. And Another on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 1034 of 2005 Petitioner :- M/S Argus Cosmetics Ltd. Respondent :- State Of U.P. And Another Counsel for Petitioner :- L.K. Dwivedi Counsel for Respondent :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
1. Case is passed over on the illness slip of Sri L.K.Dwivedi, learned counsel for the petititioner.
2. List in the next cause list peremptorily.
Order Date :- 7.8.2015 Ashish Pd.