Allahabad High Court
Irshad & Others vs State Of U.P. on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 993 of 1995 Revisionist :- Irshad & Others Opposite Party :- State Of U.P. Counsel for Revisionist :- V.M. Zaidi Counsel for Opposite Party :- A.G.A. Hon'ble Sudhir Agarwal,J.
1. Case is passed over on the illness slip of Sri V.M.Zaidi, learned counsel for revisionists.
2. List peremptorily in the next cause list.
Order Date :- 7.8.2015 Ashish Pd.