Allahabad High Court
Gulam Husain vs State Of U.P. & Others on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 12113 of 2005 Petitioner :- Gulam Husain Respondent :- State Of U.P. & Others Counsel for Petitioner :- Rakesh Kumar Srivastava Counsel for Respondent :- Govt. Advocate,Sanjai Kumar Pandey Hon'ble Sudhir Agarwal,J.
1. Case is passed over on the illness slip of Sri Rakesh Kumar Srivastava, learned counsel for the petitioner.
2. List peremptorily in the next cause list.
Order Date :- 7.8.2015 Ashish Pd.