Allahabad High Court
Sardar Sarvajeet Singh & Others vs Smt. Kamal Jeet Kaur & Another on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 1064 of 1995 Revisionist :- Sardar Sarvajeet Singh & Others Opposite Party :- Smt. Kamal Jeet Kaur & Another Counsel for Revisionist :- Siddhartha Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
1. Sri Y.K.Narayan, Advocate holding brief of Sri Siddhartha, learned counsel for revisionists states that by efflux of time, this revision has rendered infructuous.
2. Dismissed accordingly. Interim order, if any, stands vacated.
3. Certify this order to the court below.
Order Date :- 7.8.2015 Ashish Pd.