Allahabad High Court
Chandra Pal Singh vs State Of U.P. on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 1769 of 1994 Revisionist :- Chandra Pal Singh Opposite Party :- State Of U.P. Counsel for Revisionist :- Sarvesh Counsel for Opposite Party :- A.G.A. Hon'ble Sudhir Agarwal,J.
1. Case is passed over on the illness slip of Sri Sarvesh, learned counsel for revisionist.
2. List peremptorily in the next cause list.
Order Date :- 7.8.2015 Ashish Pd.