Allahabad High Court
Prem Pal vs State Of U.P. & Another on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 1836 of 2002 Petitioner :- Prem Pal Respondent :- State Of U.P. & Another Counsel for Petitioner :- Sudhir Kumar Counsel for Respondent :- Govt. Advocate,Rajiv Sharma Hon'ble Sudhir Agarwal,J.
List peremptorily in the next cause list.
Order Date :- 7.8.2015 Ashish Pd.