Allahabad High Court
Shashi Bhushan Prasad Singh vs State Of U.P. & Another on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 497 of 1995 Revisionist :- Shashi Bhushan Prasad Singh Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- R. Bhargava Counsel for Opposite Party :- Govt. Advocate, Dileep Kumar, Rajeev Gupta Hon'ble Sudhir Agarwal,J.
Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 7.8.2015 Ashish Pd.