Chandrama Prakash vs State Of U.P. & Others

Citation : 2015 Latest Caselaw 1682 ALL
Judgement Date : 7 August, 2015

Allahabad High Court
Chandrama Prakash vs State Of U.P. & Others on 7 August, 2015
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 557 of 2006
 

 
Petitioner :- Chandrama Prakash
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.B. Singh
 
Counsel for Respondent :- Govt. Advocate,H.P. Mishra
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri A.B.Singh, learned counsel for the petitioner.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015 Ashish Pd.