Allahabad High Court
Chandrama Prakash vs State Of U.P. & Others on 7 August, 2015
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 557 of 2006 Petitioner :- Chandrama Prakash Respondent :- State Of U.P. & Others Counsel for Petitioner :- A.B. Singh Counsel for Respondent :- Govt. Advocate,H.P. Mishra Hon'ble Sudhir Agarwal,J.
1. Case is passed over on the illness slip of Sri A.B.Singh, learned counsel for the petitioner.
2. List peremptorily in the next cause list.
Order Date :- 7.8.2015 Ashish Pd.