Allahabad High Court
M/S A2Z Waste Management ... vs State Of U.P. & 4 Others on 6 August, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 39077 of 2015 Petitioner :- M/S A2z Waste Management (Varanasi) Ltd. Respondent :- State Of U.P. & 4 Others Counsel for Petitioner :- Abhishek Srivastava,V.C. Mishra Counsel for Respondent :- C.S.C.,A.S.G.I./2015/1447,Q.H. Siddiqui,Udayan Nandan,Vivek Varma Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
Counter affidavit has been filed on behalf of respondent nos. 3 & 4 is taken on record. Sri S.D. Singh, Advocate, appears on behalf of respondent no. 2, prays for and is granted a week's time to file counter affidavit. Thereafter, three days' time is allowed to file rejoinder affidavit.
Put up on 17.8.2015 as fresh.
Order Date :- 6.8.2015 OP