Allahabad High Court
Suresh Kumar Rajak vs The Oriental Insurance Co. Ltd. ... on 6 August, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 56366 of 2013 Petitioner :- Suresh Kumar Rajak Respondent :- The Oriental Insurance Co. Ltd. Jhansi Counsel for Petitioner :- T.K. Mishra,Mahesh Kumar Tripathi Counsel for Respondent :- S.C.,N.K.Chatterjee Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
Learned counsel for the petitioner states that he has received counter affidavit on 3.8.2015. The same is not record. Office is directed to place the counter affidavit on record.
Learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder affidavit.
List thereafter.
Order Date :- 6.8.2015 OP