Allahabad High Court
State Of U.P. & Others vs Radhe Lal & Others on 6 August, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- SPECIAL APPEAL No. - 42 of 2007 Appellant :- State Of U.P. & Others Respondent :- Radhe Lal & Others Counsel for Appellant :- K.S. Shukla,B.P. Singh,U.N.Sharma Counsel for Respondent :- Yogesh Agarwal,R.S. Ram,S.C.,Siddharth Khare,Yashwant Verma Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
Learned Standing Counsel states that he has received counter affidavit in reply to the affidavit filed on 14.7.2015, on 29.7.2015. The said affidavit is not on record. Office is directed to place the same on record, in case if it has been filed.
Learned Standing Counsel prays for and is granted 10 days time to file reply to the counter affidavit.
List on 17.8.2015.
Order Date :- 6.8.2015 OP