Allahabad High Court
Manoj Saxena vs State Of U.P. & Another on 4 August, 2015
Bench: Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- APPLICATION U/S 482 No. - 20703 of 2015 Applicant :- Manoj Saxena Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Kandarp Srivastava,Kaustubh Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Shashi Kant,J.
List revised.
None is present on behalf of applicant, except learned A.G.A. for the State.
Put up as fresh in the week commencing 17.8.2015.
Order Date :- 4.8.2015 AHN