Allahabad High Court
Teekaram And 2 Others vs State Of U.P. on 4 August, 2015
Bench: Om Prakash-Vii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 70 of 2015 Appellant :- Teekaram And 2 Others Respondent :- State Of U.P. Counsel for Appellant :- Umesh Chandra Tiwari Counsel for Respondent :- Govt.Advocate Hon'ble Om Prakash-VII,J.
Office has not sent the lower court record.
Put up this matter on 13.8.2015 along with lower court record.
Order Date :- 4.8.2015 Ishan