Allahabad High Court
C/M Sankatha Prasad Shiksha Sadan ... vs State Of U.P. & 2 Others on 23 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 20789 of 2015 Petitioner :- C/M Sankatha Prasad Shiksha Sadan & 8 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Jai Singh Yadav,Radha Kant Ojha Counsel for Respondent :- C.S.C.,N.L. Pandey,Rajesh Kr. Shukla Hon'ble Yashwant Varma,J.
On a request made on behalf of Sri N.L. Pandey learned counsel appearing for the respondents, let this matter be included in the list of fresh cases of 24th April, 2015.
Order Date :- 23.4.2015 Arun K. Singh