Allahabad High Court
Anamika Singh vs State Of U.P. & 3 Others on 23 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 23223 of 2015 Petitioner :- Anamika Singh Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- Pankaj Gupta Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
On a request made on behalf of the learned counsel for the petitioner, let this petition be included in the list of fresh cases of 28th April, 2015.
Order Date :- 23.4.2015 Arun K. Singh