Allahabad High Court
C/M Madersa Aariful Islam ... vs State Of U.P. And 2 Others on 22 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 19880 of 2014 Petitioner :- C/M Madersa Aariful Islam Islamiya Adarsh Gram & 11 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Indrabhan Singh,Mr. Ashok Khare Counsel for Respondent :- C.S.C.,R.K.Ojha,Suresh Chandra Dwivedi,Tarkeshwar Mishra Hon'ble Yashwant Varma,J.
Counsel for the petitioners has stated urgency.
Accordingly and on his request, list this petition on 29th April, 2015.
Order Date :- 22.4.2015 Arun K. Singh