Allahabad High Court
Pran Shanker Bhatt vs State Of U.P. & Another on 22 April, 2015
Bench: Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- CRIMINAL REVISION No. - 4142 of 2006 Revisionist :- Pran Shanker Bhatt Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- K.S. Tiwari,A.K. Dixit Counsel for Opposite Party :- Govt. Advocate Hon'ble Shamsher Bahadur Singh,J.
The case is passed over for the day on the illness slip sent by Sri A.K. Dixit, learned counsel for the revisionist.
List this case in the next cause list peremptorily.
Order Date :- 22.4.2015 MN/-