Allahabad High Court
Manju Lata Sharma vs The Managing Director Kanpur ... on 22 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 22487 of 2015 Petitioner :- Manju Lata Sharma Respondent :- The Managing Director Kanpur Electricity Supply & Another Counsel for Petitioner :- Vijay Singh Gour,Ashish Pandey Counsel for Respondent :- Dr. S.K. Yadav Hon'ble Yashwant Varma,J.
Learned Standing Counsel points out that this matter has wrongly been put up before this Court.
Accordingly, let this petition be included in the list of fresh cases of 4th May, 2015 and be put up before the appropriate Court.
Order Date :- 22.4.2015 Arun K. Singh