Allahabad High Court
Shiv Shanker Tripathi & 2 Others vs State Of U.P. & 2 Others on 22 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 22625 of 2015 Petitioner :- Shiv Shanker Tripathi & 2 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Gaurav Kumar Chand, Radha Kant Ojha Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
On a request made on behalf of Sri R.K. Ojha, learned Senior Counsel appearing in support of the writ petition, let this petition be included in the list of fresh cases of 27th April, 2015.
Order Date :- 22.4.2015 Arun K. Singh