Allahabad High Court
Commissioner Of Central Excise vs Shri Manish Gaur Manager Of M/S ... on 22 April, 2015
Bench: Arun Tandon, Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 108 of 2015 Appellant :- Commissioner Of Central Excise Respondent :- Shri Manish Gaur Manager Of M/S Barco Electronics Sys Ltd. Counsel for Appellant :- B.K.S.Raghuvanshi,Sr.S.C. Hon'ble Arun Tandon,J.
Hon'ble Dr. Satish Chandra,J.
Dismissed.
For orders, see our order of date, passed on the memo of Central Excise Appeal (D) of 107 of 2015.
Order Date :- 22.4.2015 VR