Allahabad High Court
C/M Public Inter College And ... vs State Of U.P. Thru Secy. And Others on 30 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 51706 of 2012 Petitioner :- C/M Public Inter College And Another Respondent :- State Of U.P. Thru Secy. And Others Counsel for Petitioner :- Prabhakar Awasthi Counsel for Respondent :- C.S.C.,M.K. Kushwaha,Madan Singh,Raj Kumar Khanna,S.B.Singh Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015 Arun K. Singh