Maharashtra Shikshan Mandal ... vs State Of U.P. Thru Secy. And 3 ...

Citation : 2015 Latest Caselaw 279 ALL
Judgement Date : 30 April, 2015

Allahabad High Court
Maharashtra Shikshan Mandal ... vs State Of U.P. Thru Secy. And 3 ... on 30 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 40541 of 2014
 

 
Petitioner :- Maharashtra Shikshan Mandal Jhansi And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- V.K. Singh,G.K. Malviya
 
Counsel for Respondent :- C.S.C.,Akalank Jain,H.N. Singh
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 30.4.2015 Arun K. Singh