Allahabad High Court
Maharashtra Shikshan Mandal ... vs State Of U.P. Thru Secy. And 3 ... on 30 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 40541 of 2014 Petitioner :- Maharashtra Shikshan Mandal Jhansi And Another Respondent :- State Of U.P. Thru Secy. And 3 Others Counsel for Petitioner :- V.K. Singh,G.K. Malviya Counsel for Respondent :- C.S.C.,Akalank Jain,H.N. Singh Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015 Arun K. Singh