Allahabad High Court
Smt. Babita Singh vs State Of U.P. And 2 Ors. on 30 April, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 7654 of 2015 Petitioner :- Smt. Babita Singh Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Keshav Kumar Srivastava Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel prays for and is granted one month time to file counter affidavit.
List thereafter.
Order Date :- 30.4.2015 Ashish Pd.