Allahabad High Court
C/M Madarsa Arabiya Rizviya ... vs State Of U.P. & 4 Others on 30 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 59084 of 2014 Petitioner :- C/M Madarsa Arabiya Rizviya Ziyaul Uloom & Another Respondent :- State Of U.P. & 4 Others Counsel for Petitioner :- S.P. Pandey,R.P. Pandey Counsel for Respondent :- C.S.C.,Rahul Agrawal Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015 Arun K. Singh