Allahabad High Court
C/M Khalsa Inter College Thru' Its ... vs State Of U.P. & 4 Others on 30 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 64439 of 2014 Petitioner :- C/M Khalsa Inter College Thru' Its Manager & Another Respondent :- State Of U.P. & 4 Others Counsel for Petitioner :- K.M. Asthana Counsel for Respondent :- C.S.C.,Gautam Baghel,Sujeet Kumar Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015 Arun K. Singh