Allahabad High Court
C/M Gautam Budh Inter College & ... vs State Of U.P. & 5 Others on 30 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 3630 of 2015 Petitioner :- C/M Gautam Budh Inter College & Another Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- Bhawesh Pratap Singh,Irshad Ali Counsel for Respondent :- C.S.C.,I.R.Singh Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015 Arun K. Singh