Allahabad High Court
Rishipal Singh & 4 Others vs State Of U.P. & 2 Others on 28 April, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 24096 of 2015 Petitioner :- Rishipal Singh & 4 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- V.K. Upadhyay Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
On a request made on behalf of the learned counsel for the petitioners, let this petition be included in the list of fresh cases of 29th April, 2015.
Order Date :- 28.4.2015 Arun K. Singh