Rishipal Singh & 4 Others vs State Of U.P. & 2 Others

Citation : 2015 Latest Caselaw 210 ALL
Judgement Date : 28 April, 2015

Allahabad High Court
Rishipal Singh & 4 Others vs State Of U.P. & 2 Others on 28 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24096 of 2015
 

 
Petitioner :- Rishipal Singh & 4 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- V.K. Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of the learned counsel for the petitioners, let this petition be included in the list of fresh cases of 29th April, 2015.

Order Date :- 28.4.2015 Arun K. Singh