Allahabad High Court
Chhotey Lal And Others vs State Of U.P. & Others on 28 April, 2015
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 25345 of 2000 Petitioner :- Chhotey Lal And Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- Rakesh Tiwari,B.N.Singh,D.P.Singh,H.N. Singh Counsel for Respondent :- C.S.C.,Shakti Swarup Nigam Hon'ble Ashwani Kumar Mishra,J.
The case is passed over on the request made by Sri Shakti Swarup Nigam, learned counsel for the respondents.
List in the week commencing 11.5.2015.
Order Date :- 28.4.2015 Ashish Pd.