Allahabad High Court
Smt. Vimla Devi vs Prescribed Authority/Chief ... on 28 April, 2015
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 30432 of 2012 Petitioner :- Smt. Vimla Devi Respondent :- Prescribed Authority/Chief Judicial Magistrate And Another Counsel for Petitioner :- Vivek Kumar Singh,A.K. Singh,Ajay Kumar Singh,Rajesh Kumar Shukla Counsel for Respondent :- S.C.,Anurag Mishra Hon'ble Ashwani Kumar Mishra,J.
This is fourth consecutive request for adjournment on account of illness of Sri Rajesh Kumar Shukla, learned counsel for the petitioner.
List peremptorily in the next cause.
Order Date :- 28.4.2015 Ashish Pd.