C/M Arya Kanya Inter College Thru' ... vs State Of U.P. & 3 Others

Citation : 2015 Latest Caselaw 154 ALL
Judgement Date : 24 April, 2015

Allahabad High Court
C/M Arya Kanya Inter College Thru' ... vs State Of U.P. & 3 Others on 24 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37447 of 2014
 

 
Petitioner :- C/M Arya Kanya Inter College Thru' Manager & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- P.R. Maurya,Shashank Maurya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 24.4.2015 Arun K. Singh