Allahabad High Court
Laxman Prasad vs Assistant ... on 24 April, 2015
Bench: Aditya Nath Mittal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CONSOLIDATION No. - 115 of 1999 Petitioner :- Laxman Prasad Respondent :- Assistant Dirctor,Consolidation & Others. Counsel for Petitioner :- P.C.Rastogi Counsel for Respondent :- Chief Standing Counsel Hon'ble Aditya Nath Mittal,J.
List has been revised. None appears for the petitioner.
The petition has been listed under the heading 'likely to be infructuous'.
Any objection has not been filed.
It appears that by efflux of time, the petition has become infructuous.
The writ petition is dismissed as infructuous.
Interim order, if any, stands vacated.
Order Date :- 24.4.2015 VNP/-