Allahabad High Court
Abdul Latif vs Assistant Director Of ... on 24 April, 2015
Bench: Aditya Nath Mittal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CONSOLIDATION No. - 56 of 1999 Petitioner :- Abdul Latif Respondent :- Assistant Director Of Conslidation Deputy Director Of Consol Counsel for Petitioner :- V.S.Tripathi Counsel for Respondent :- Chief Standing Counsel,Pt. S. Chandra Hon'ble Aditya Nath Mittal,J.
List has been revised. None appears for the petitioner.
The petition has been listed under the heading 'likely to be infructuous'.
Any objection has not been filed.
It appears that by efflux of time, the petition has become infructuous.
The writ petition is dismissed as infructuous.
Interim order, if any, stands vacated.
Order Date :- 24.4.2015 VNP/-