Allahabad High Court
Kartar Prasad vs Deputy Director Of Consolidation ... on 24 April, 2015
Bench: Aditya Nath Mittal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CONSOLIDATION No. - 39 of 1999 Petitioner :- Kartar Prasad Respondent :- Deputy Director Of Consolidation Bahraich Counsel for Petitioner :- J.S.Misra Counsel for Respondent :- C.S.C. Hon'ble Aditya Nath Mittal,J.
List has been revised. None appears for the petitioner.
The petition has been listed under the heading 'likely to be infructuous'.
Any objection has not been filed.
It appears that by efflux of time, the petition has become infructuous.
The writ petition is dismissed as infructuous.
Interim order, if any, stands vacated.
Order Date :- 24.4.2015 VNP/-