Allahabad High Court
The British India Corporation ... vs Add. Labour Commissioner And ... on 17 April, 2015
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - C No. - 12195 of 2012 Petitioner :- The British India Corporation Limited Respondent :- Add. Labour Commissioner And Others Counsel for Petitioner :- Anoop Trivedi Counsel for Respondent :- C.S.C.,Jai Singh,S.N. Dubey Hon'ble Surya Prakash Kesarwani,J.
Writ Petition allowed.
For orders, see my order of date passed in Writ C No. 3363 of 2013.
Order Date :- 17.4.2015 MT**