Fathe Mohd. vs State Of U.P. Thru Prin.Secy. ...

Citation : 2014 Latest Caselaw 5454 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
Fathe Mohd. vs State Of U.P. Thru Prin.Secy. ... on 1 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4537 of 2006
 

 
Petitioner :- Fathe Mohd.
 
Respondent :- State Of U.P. Thru Prin.Secy. Nagar Vikas & 3 Ors.
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- C.Sc..,Riyaz Ahmad
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014 RPD