Allahabad High Court
Fathe Mohd. vs State Of U.P. Thru Prin.Secy. ... on 1 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 4537 of 2006 Petitioner :- Fathe Mohd. Respondent :- State Of U.P. Thru Prin.Secy. Nagar Vikas & 3 Ors. Counsel for Petitioner :- Ganga Singh Counsel for Respondent :- C.Sc..,Riyaz Ahmad Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Accordingly, this petition is disposed of.
Order Date :- 1.9.2014 RPD