Allahabad High Court
C/M Waqf No.560 Through Secretary ... vs U.P.Sunni Central Board Of Waqf ... on 1 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 2908 of 2006 Petitioner :- C/M Waqf No.560 Through Secretary Mohd.Mursalin Respondent :- U.P.Sunni Central Board Of Waqf Through Chief Executive Counsel for Petitioner :- Mushtaq Ahmad Siddiqui Counsel for Respondent :- C.S.C.,M.A.Khan,Manish Kumar Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Accordingly, this petition is disposed of.
Order Date :- 1.9.2014 RPD