Allahabad High Court
Israr Ahmad vs State Of U.P. Thru Secy. Revenue & 3 ... on 1 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 4962 of 2006 Petitioner :- Israr Ahmad Respondent :- State Of U.P. Thru Secy. Revenue & 3 Ors. Counsel for Petitioner :- G.M. Kamil Counsel for Respondent :- C.Sc..,R.N. Gupta Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Accordingly, this petition is disposed of.
Order Date :- 1.9.2014 RPD