Allahabad High Court
Dev Narayan Upadhya And 4 Ors vs State Of U.P. And 2 Ors on 30 October, 2014
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 54779 of 2014 Petitioner :- Dev Narayan Upadhya And 4 Ors Respondent :- State Of U.P. And 2 Ors Counsel for Petitioner :- A.N. Pandey Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.
List thereafter.
Order Date :- 30.10.2014 SKM