Allahabad High Court
Khursheed Hussain Advocate vs State Of U.P. & Ohters on 30 October, 2014
Bench: Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 48247 of 2008 Petitioner :- Khursheed Hussain Advocate Respondent :- State Of U.P. & Ohters Counsel for Petitioner :- Mithilesh Kumar Tiwari Counsel for Respondent :- C.S.C Hon'ble Ran Vijai Singh,J.
Passed over on the illness slip of learned counsel for petitioner.
Order Date :- 30.10.2014 M.A.A.