Allahabad High Court
Smt. Arti @ Pooja & Another vs State Of U.P. & 2 Others on 30 October, 2014
Bench: Akhtar Husain Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- HABEAS CORPUS WRIT PETITION No. - 57682 of 2014 Petitioner :- Smt. Arti @ Pooja & Another Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- K.M. Tripathi,Arvind Singh Counsel for Respondent :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
Heard learned counsel for the petitioners.
Learned counsel for petitioners is directed to file supplementary affidavit annexing certificate/proof of age of petitioner no.1 Smt. Arti @ Pooja, who is corpus of this writ petition.
Put up on 7.11.2014 as fresh.
Order Date :- 30.10.2014 RU