Kedar Nath Rai vs Ram Gopal

Citation : 2014 Latest Caselaw 7832 ALL
Judgement Date : 29 October, 2014

Allahabad High Court
Kedar Nath Rai vs Ram Gopal on 29 October, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 123 of 2004
 

 
Appellant :- Kedar Nath Rai
 
Respondent :- Ram Gopal
 
Counsel for Appellant :- V.C.Srivastava,Sunita Sharma
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this appeal on behalf of the appellant.

2.  In view of the above, the appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2014 SKS