Allahabad High Court
Kedar Nath Rai vs Ram Gopal on 29 October, 2014
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SECOND APPEAL DEFECTIVE No. - 123 of 2004 Appellant :- Kedar Nath Rai Respondent :- Ram Gopal Counsel for Appellant :- V.C.Srivastava,Sunita Sharma Hon'ble Sudhir Agarwal,J.
1. Called in revised. None appeared to press this appeal on behalf of the appellant.
2. In view of the above, the appeal is dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 29.10.2014 SKS