Allahabad High Court
Budhi Sharan Bhartiya And Another vs State Of U.P. And 4 Ors on 29 October, 2014
Bench: Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 57288 of 2014 Petitioner :- Budhi Sharan Bhartiya And Another Respondent :- State Of U.P. And 4 Ors Counsel for Petitioner :- Nisar Uddin,Hira Lal Counsel for Respondent :- C.S.C.,B.P. Singh Hon'ble Rajan Roy,J.
Put up as a fresh case on 31st October, 2014, along with Writ A No. 57093 of 2014.
Order Date :- 29.10.2014 M.A.A.