Allahabad High Court
Chandra Mohan Srivastava vs Dr.K.C.Sharma,Director Of ... on 17 October, 2014
Bench: Rajesh Dayal Khare
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1095 of 1995 Applicant :- Chandra Mohan Srivastava Opposite Party :- Dr.K.C.Sharma,Director Of Ed.Alld.& Others Counsel for Applicant :- W.H.Khan Counsel for Opposite Party :- S.C. Hon'ble Rajesh Dayal Khare,J.
By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.
Order Date :- 17.10.2014 Ashish