Allahabad High Court
Pace Marketing Specialties Ltd vs Mr. Suraj Bhan Bhardwaj, Distt. ... on 17 October, 2014
Bench: Rajesh Dayal Khare
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1444 of 2009 Applicant :- Pace Marketing Specialties Ltd Opposite Party :- Mr. Suraj Bhan Bhardwaj, Distt. General Secy Ictu And Ors Counsel for Applicant :- Shakti Swarup Nigam Counsel for Opposite Party :- H.V. Shastri Hon'ble Rajesh Dayal Khare,J.
By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.
Order Date :- 17.10.2014 Ashish