Allahabad High Court
Barkhu Ram vs Shri Ramit Sharma, Supdt Of Police on 17 October, 2014
Bench: Rajesh Dayal Khare
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1369 of 2009 Applicant :- Barkhu Ram Opposite Party :- Shri Ramit Sharma, Supdt Of Police Counsel for Applicant :- Vijay Gautam Counsel for Opposite Party :- S.C. Hon'ble Rajesh Dayal Khare,J.
By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.
Order Date :- 17.10.2014 Ashish