Allahabad High Court
Ravesh Tripathi @ Monu vs State Of U.P. on 14 October, 2014
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33424 of 2014 Applicant :- Ravesh Tripathi @ Monu Opposite Party :- State Of U.P. Counsel for Applicant :- Salman Ahmad Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
This is second bail application.
List with previous papers at an early date before appropriate Bench.
Order Date :- 14.10.2014 Ajay