Allahabad High Court
Nadir Miya And Others vs Union Of India Thru. N.C.B. on 9 October, 2014
Bench: Akhtar Husain Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- CRIMINAL APPEAL No. - 3902 of 2011 Appellant :- Nadir Miya And Others Respondent :- Union Of India Thru. N.C.B. Counsel for Appellant :- Mukhtar Alam,Mahesh Kumar Srivastava,Shahid Ali Siddiqui,Sumit Pandey,Y.D.Misra Counsel for Respondent :- Sanjay Kumar Singh Hon'ble Akhtar Husain Khan,J.
As prayed list on 14.10.2014.
Order Date :- 9.10.2014 RU