Allahabad High Court
New Okhla Industrial Development ... vs Joginder Kumar And 2 Others on 28 May, 2014
Bench: Sunil Ambwani, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- SPECIAL APPEAL DEFECTIVE No. - 774 of 2013 Appellant :- New Okhla Industrial Development Authority And Another Respondent :- Joginder Kumar And 2 Others Counsel for Appellant :- Shivam Yadav Counsel for Respondent :- Sudhanshu Srivastava Hon'ble Sunil Ambwani,J.
Hon'ble Mrs. Sunita Agarwal,J.
Allowed. For order see our order of date passed in Special Appeal No.1995 of 2013.
Order Date :- 28.5.2014 SP/